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[Cites 0, Cited by 0] [Section 17(6)] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(6)(iii) in The Shree Somnath Sanskrit University Act, 2005

(iii)ensure that the limits fixed by the University for recurring and nonrecurring expenditure for a year are not exceeded, and that all allocations are expended for the purposes for which they are granted or allotted;