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Patna High Court - Orders

Satya Priya Kumar Sinha vs The State Of Bihar on 29 November, 2021

Author: Anil Kumar Sinha

Bench: Anil Kumar Sinha

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                   Civil Writ Jurisdiction Case No.253 of 2020
     ======================================================
     Aftab Ahmad S/o Late Hafiz Md. Usman Resident of Village- Usmani
     Cottage, Samanpur, Raja Bazar, P.s.- Shastrinagar, District- Patna

                                                              ... ... Petitioner/s
                                       Versus
1.   The State of Bihar through the Industrial Development Commissioner, Govt.
     of Bihar, Old Secretariat, Patna
2.   Industrial Development Commissioner, Industries Department, Govt. of
     Bihar, Patna
3.   The Chairman Bureau of Public Enterprises, Govt. of Bihar, Patna
4.   The Commissioner -cum- Secretary Industries Department, Govt. of Bihar,
     New Secretariat, Patna
5.   The Managing Director Bihar State Handloom and Handicrafts Corporation
     Ltd. Udyog Bhawan, East Gandhi Maidan, Patna
6.   The Chief Accounts Officer Bihar State Handloom and Handicrafts
     Corporation Ltd. Udyog Bhawan, East Gandhi Maidan, Patna

                                               ... ... Respondent/s
     ======================================================
                                         with
                    Civil Writ Jurisdiction Case No. 387 of 2020
     ======================================================
     Satya Priya Kumar Sinha Son of late Swatantra Bhushan, Resident of At-E-
     16, J.P. Housing Society, Rajeev Nagar, Road No. 24T, P.O. Keshari Nagar,
     P.S. Rajeev Nagar, District- Patna.

                                                         ... ... Petitioner/s
                                      Versus
1.   The State of Bihar through the Industrial Development Commissioner,
     Government of Bihar, Old Secretariat, Patna.
2.   Industrial Development Commissioner, Industries Department, Government
     of Bihar,Patna.
3.   The Chairman, Bureau of Public Enterprises, Government of Bihar, Patna.
4.   The Commissioner-Cum-Secretary, Industries Department, Government of
     Bihar, New Secretariat, Patna.
5.   The Managing Director, Bihar State Handloom and Handcrafts Corporation
     Ltd. Udyog Bhawan, East Gandhi Maidan, Patna.
6.   The Chief Accounts Officer, Bihar State Handloom and Handcrafts
     Corporation Ltd. Udyog Bhawan, East Gandhi Maidan, Patna.

                                               ... ... Respondent/s
     ======================================================
                                         with
                   Civil Writ Jurisdiction Case No. 7615 of 2020
 Patna High Court CWJC No.253 of 2020(15) dt.29-11-2021
                                            2/5




       ======================================================
  1.    Md. Moij Son of Late Abdul Rauf, resident of Darji Tola, Sabzibagh, P.S.
        Peerbahour, District- Patna.
  2.    Md. Helal Asdaque, Son of Late Md. Shah Fakhruddin Asdaque, resident of
        - Nawab Bahadur Colony, Sampatchak, P.S. Khajekalan, District- Patna.
  3.    Rafia Khatoon, Wife of Late Md. Sharifur Rahman, resident of - B.M. Das
        Road, Pulandapur, P.S. Peerbahour, District- Patna.

                                                            ... ... Petitioner/s
                                         Versus
  1.    The State of Bihar through the Industrial Development Commissioner,
        Government of Bihar, Old Secretariat, Patna.
  2.    Industrial Development Commissioner, Industries Department, Government
        of Bihar, Patna.
  3.    The Chairman, Bureau of Public Enterprises, Government of Bihar, Patna.
  4.    The Commissioner-cum-Secretary, Industries Department, Government of
        Bihar, New Secretariat, Patna.
  5.    The Managing Director, Bihar State Handloom and Handcrafts Corporation
        Ltd. Udyog Bhawan, East Gandhi Maidan, Patna.
  6.    The Chief Accounts Officer, Bihar State Handloom and Handcrafts
        Corporation Ltd. Udyog Bhawan, East Gandhi Maidan, Patna.

                                                 ... ... Respondent/s
       ======================================================
                                                  with
                     Civil Writ Jurisdiction Case No. 7657 of 2020
       ======================================================
       Ram Iqbal Singh Son of Late Parichan Singh Resident of New Jaganpura,
       P.S.- Ram Krishna Nagar, District- Patna.

                                                            ... ... Petitioner/s
                                         Versus
  1.    The State of Bihar Through the Industrial Development Commissioner,
        Government of Bihar, Old Secretariat, Patna.
  2.    Industrial Development Commissioner, Industries Department, Government
        of Bihar, Patna.
  3.    The Chairman Bureau of Public Enterprises, Government of Bihar, Patna.
  4.    The Commissioner- Cum- Secretary Industries Department, Government of
        Bihar, New Secretariat, Patna.
  5.    The Managing Director Bihar State Pharmaceutical and Chemical
        Development Corporation Ltd., Block-A, 5th Floor, Maurya Lok Complex,
        New Dakbunglow Road, Patna.
  6.    The Chief Accounts Officer Bihar State Pharmaceutical and Chemical
        Development Corporation Ltd., Block-A, 5th Floor, Maurya Lok Complex,
        New Dakbunglow Road, Patna.
 Patna High Court CWJC No.253 of 2020(15) dt.29-11-2021
                                            3/5




                                                 ... ... Respondent/s
       ======================================================
                                                  with
                    Civil Writ Jurisdiction Case No. 7680 of 2020
       ======================================================
  1.    Sudha Devi W/o Sri Birendra Kumar Roy, R/o Nr. Dwarka College, 2789, 8
        A, Ashok Nagar, Road No.- 2, Kankarbagh, P.S. Kankarbagh, Dist. Patna -
        20 .
  2.    Birendra Kumar Roy, S/o Vashudev Roy, R/o Nr. Dwarka College, 2789, 8
        A, Ashok Nagar, Road No.- 2, Kankarbagh, P.S. Kankarbagh, Dist. Patna -
        20 .

                                                                    ... ... Petitioner/s
                                        Versus
  1.    The State of Bihar Through the Industrial Development Commissioner,
        Industries Department, Government of Bihar, Old Secretariat, Patna.
  2.    The Industrial Development Commissioner,            Industries   Department,
        Government of Bihar, Old Secretariat, Patna.
  3.    The Chairman, Bureau of Public Enterprises Government of Bihar, Patna.
  4.    The Commissioner-Cum-Secretary, Industries Department, Government of
        Bihar, New Secretariat, Patna.
  5.    The Managing Director, Bihar State Handloom and Handcrafts Corporation
        Ltd. Udyog Bhawan, East Gandhi Maidan, Patna.
  6.    The Chief Accountant Officer, Bihar State Handloom and Handcrafts
        Corproation Ltd. Udyog Bhawan, East Gandhi Maidan, Patna.

                                                 ... ... Respondent/s
       ======================================================
                                                  with
                      Civil Writ Jurisdiction Case No. 7683 of 2020
       ======================================================
       Noaim Ahmed S/o Late Ain Uddin R/o 39 C. Ganj Gali, Opposite Patna
       University Library, Arya Kumar Road, P.S. Pirbahore, Dist. Patna-04,

                                                                  ... ... Petitioner/s
                                        Versus
  1.    The State of Bihar through the Industrial Development Commissioner,
        Industries Department, Government of Bihar, Old Secretariat, Patna.
  2.    The Industrial development Commissioner,            Industries   Department,
        Government of Bihar, Old Secretariat, Patna.
  3.    The Chairman, Bereau of Public Enterprises, Government of Bihar, Patna.
  4.    The Commissioner-Cum-Secretary, Industries Department, Government of
        Bihar, New Secretariat, Patna.
  5.    The Managing Director, Bihar State Handloom and Handcrafts Corporation
        Ltd. Udyog Bhawan, East Gandhi Maidan, Patna.
  6.    The Chief Accountant Officer, Bihar State Handloom and Handcrafts
 Patna High Court CWJC No.253 of 2020(15) dt.29-11-2021
                                            4/5




        Corporation Ltd. Udyog Bhawan, East Gandhi Maidan, Patna.
                                                            ... ... Respondent/s
       ======================================================
                                                  with
                      Civil Writ Jurisdiction Case No. 1646 of 2021
       ======================================================
       Maya Devi W/o Late Shubhash Prasad (Retd. Driver) R/o Village-
       Dhekwahachak, Post- Parsawan, P.S.- Badh, Dist- Patna.
                                                                  ... ... Petitioner/s
                                          Versus
  1.    The State of Bihar through the Industrial Development Commissioner,
        Industries Department, Government of Bihar, Old Secretariat, Patna.
  2.    The Industrial Development Commissioner,             Industries   Department,
        Government of Bihar, Old Secretariat, Patna.
  3.    The Chairman, Bureau of Public Enterprises, Government of Bihar, Patna.
  4.    The Commissioner-cum-Secretary, Industries Department, Government of
        Bihar, New Secretariat, Patna.
  5.    The Managing Director, Bihar State Handloom and Handcrafts Corporation
        Ltd. Udyog Bhawan, East Gandhi Maidan, Patna.
  6.    The Chief Accountant Officer, Bihar State Handloom and Handcrafts
        Corporation Ltd. Udyog Bhawan, East Gandhi Maidan, Patna.
                                                            ... ... Respondent/s
       ======================================================
                                                  with
                      Civil Writ Jurisdiction Case No. 1763 of 2021
       ======================================================
       Rajnarayan Kumar, S/o Krishnakant Prasad, (Retd. Clerk-cum-Storekeeper),
       R/o Village Kajipur Tali, Babhna, Budhan Tali, P.S. and District-Jehanabad.
                                                                   ... ... Petitioner/s
                                          Versus
  1.    The State of Bihar through the Industrial Development Commissioner,
        Industries Department, Government of Bihar, Old Secretariat, Patna.
  2.    The Industrial Development Commissioner,             Industries   Department,
        Government of Bihar, Old Secretariat, Patna.
  3.    The Chairman, Bureau of Public Enterprises, Government of Bihar, Patna.
  4.    The Commissioner-cum-Secretary, Industries Department, Government of
        Bihar, New Secretariat, Patna.
  5.    The Managing Director, Bihar State Handloom and Handcrafts Corporation
        Ltd. Udyog Bhawan, East Gandhi Maidan, Patna.
  6.    The Chief Accountant Officer, Bihar State Handloom and Handcrafts
        Corporation Ltd. Udyog Bhawan, East Gandhi Maidan, Patna.
                                                            ... ... Respondent/s
       ======================================================
       Appearance :
       (In Civil Writ Jurisdiction Case No. 253 of 2020)
       For the Petitioner/s      :       Mr.Md. Fahimuddin
       For the Respondent/s      :       Mr.Rajiv Roy (Gp1)
                                         Mr Suresh Kumar, AC to GP-1
           Patna High Court CWJC No.253 of 2020(15) dt.29-11-2021
                                                      5/5




                  (In Civil Writ Jurisdiction Case No. 387 of 2020)
                  For the Petitioner/s      :       Mr.Md. Fahimuddin
                  For the Respondent/s      :       Mr.Abbas Haider (Sc6)
                  (In Civil Writ Jurisdiction Case No. 7615 of 2020)
                  For the Petitioner/s      :       Mr.Md. Fahimuddin
                  For the Respondent/s      :       Mr.Lalit Kishore (Ag)
                  (In Civil Writ Jurisdiction Case No. 7657 of 2020)
                  For the Petitioner/s      :       Mr.Md. Fahimuddin
                  For the Respondent/s      :       Mr.Lalit Kishore (Ag)
                  (In Civil Writ Jurisdiction Case No. 7680 of 2020)
                  For the Petitioner/s      :       Mr.Ajit Kumar
                  For the Respondent/s      :       Mr.Lalit Kishore ( Ag )
                  (In Civil Writ Jurisdiction Case No. 7683 of 2020)
                  For the Petitioner/s      :       Mr.Ajit Kumar
                  For the Respondent/s      :       Mr.Lalit Jishore ( Ag )
                  (In Civil Writ Jurisdiction Case No. 1646 of 2021)
                  For the Petitioner/s      :       Mr.Dinkar Kumar
                  For the Respondent/s      :       Mr.Lalit Kishore ( Ag )
                  (In Civil Writ Jurisdiction Case No. 1763 of 2021)
                  For the Petitioner/s      :       Mr.Dinkar Kumar
                  For the Respondent/s      :       Mr.Lalit Kishore (Ag)
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE ANIL KUMAR SINHA
                                        ORAL ORDER

15   29-11-2021

Learned counsel for the petitioners submit that during pendency of these writ applications, entire amount towards retiral benefits has been paid to the petitioners by the Corporations.

Accordingly, learned counsel for the petitioners seeks permission to withdraw these petitions.

Permission is accorded.

These writ petitions are dismissed as withdrawn.

(Anil Kumar Sinha, J) perwez U