Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29A(2)] [Section 29A] [Entire Act] Union of India - Subsection Section 29A(2)(g) in Chartered Accountants Act, 1949 (g)the terms and conditions of service of the Chairperson and members of the Board under sub-section (1) of section 28D.