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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(3) in The Samrat Ashok Technological Institute (Degree) Vidisha (Prabandh Grahan) Adhiniyam, 1987

(3)In tendering any advice to the State Government, the Advisory Council shall endeavour to secure that-
(a)standard of Engineering Education is maintained;
(b)institute is properly managed; and
(c)such other matters pertaining to the institute as may be prescribed.