Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 52L in The Narcotic Drugs And Psychotropic Substances Rules, 1985 52L. Surrender of authorisation, etc. - An authorised person, if he so desires, surrender his authorisation by giving not less than fifteen days notice in writing to the issuing authority.
