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State of Maharashtra - Section

Section 4 in The Maharashtra Lokayukta and Upa-Lokayutas Rules, 1974

4. Signature or Thumb Impression below complaint.

- Every complaint shall be duly signed by the complainant, or if he is illiterate it shall bear his thumb impression duly attested by a literate person under his signature and such person shall give his name and address below his signature.