Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(i) in Maharaja Ranjit Singh State Technical University Act, 2014

(i)to supervise and control the residence and discipline of the students of the University and to make arrangement for promoting their health and general welfare;