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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(b) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005

(b)"Agreement" means an agreement between the Water Users' Association and the upper level Water Users' Association or Canal Officer, as the case may be, for the supply of water on volumetric basis for irrigation and handing over of physical system for operation, maintenance and management;