Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 22] [Entire Act] State of Tamilnadu - Section Section 4 in Tamil Nadu District Municipalities Act, 1920 (4)"Building-line" means a line which is in rear of the street alignment and to which the main wall of a building abutting on a street may lawfully extend;
