Calcutta High Court
Eden Infra Projects Pvt. Ltd vs Tower Infotech Ltd on 30 January, 2025
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-17
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
CS/63/2017
EDEN INFRA PROJECTS PVT. LTD.
VS
TOWER INFOTECH LTD.
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 30th January, 2025.
Appearance:
Mr. Deepak Kumar Jain, Adv.
...for the plaintiff The Court:- Affidavit of service has already been filed. It appears that paper publication being a substituted mode of service was made on 2nd December, 2022. Report of the Learned Registrar, Original side dated 24th January, 2025 shows that none appeared for the defendant to contest the suit by filing written statement. Let the suit be treated as undefended and shall appear in the list on 5th March, 2025 for hearing.
(SUGATO MAJUMDAR, J.) T.O. AR(CR)