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[Cites 0, Cited by 0] [Section 207] [Entire Act]

Union of India - Subsection

Section 207(6) in The Coal Mines Regulations, 2017

(6)Shot-firers and their helpers shall-
(a)not use battery operated watches, mobile phone, synthetic clothes and socks;
(b)use only conductive type of foot-wears; and
(c)in case of leather shoes or boots, the sole shall also be of leather and without hobnails.