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Gujarat High Court

Classical Numismatic Gallery Through ... vs M/S Citta Solutions Pvt. Ltd. Through ... on 30 July, 2021

Author: Ashutosh J. Shastri

Bench: Ashutosh J. Shastri

      C/IAAP/112/2021                                ORDER DATED: 30/07/2021




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

            R/PETN. UNDER ARBITRATION ACT NO. 112 of 2021

==========================================================
       CLASSICAL NUMISMATIC GALLERY THROUGH PROPRIETOR
              SHATRUGHAN SHRAVANKUMAR SARAVAGI
                              Versus
      M/S CITTA SOLUTIONS PVT. LTD. THROUGH DIRECTOR KIRAN
                            SUTARIA
==========================================================
Appearance:
MR JB DASTOOR(239) for the Petitioner(s) No. 1
MR SUNIL M AGRAWAL(1796) for the Petitioner(s) No. 1
NOTICE UNSERVED(8) for the Respondent(s) No. 1
==========================================================

  CORAM:HONOURABLE MR. JUSTICE ASHUTOSH J. SHASTRI

                              Date : 30/07/2021

                               ORAL ORDER

In view of notice not received back, list the matter on 27.08.2021.

(ASHUTOSH J. SHASTRI, J) cmk Page 1 of 1 Downloaded on : Sat Jul 31 21:30:55 IST 2021