Gujarat High Court
Classical Numismatic Gallery Through ... vs M/S Citta Solutions Pvt. Ltd. Through ... on 30 July, 2021
Author: Ashutosh J. Shastri
Bench: Ashutosh J. Shastri
C/IAAP/112/2021 ORDER DATED: 30/07/2021
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/PETN. UNDER ARBITRATION ACT NO. 112 of 2021
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CLASSICAL NUMISMATIC GALLERY THROUGH PROPRIETOR
SHATRUGHAN SHRAVANKUMAR SARAVAGI
Versus
M/S CITTA SOLUTIONS PVT. LTD. THROUGH DIRECTOR KIRAN
SUTARIA
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Appearance:
MR JB DASTOOR(239) for the Petitioner(s) No. 1
MR SUNIL M AGRAWAL(1796) for the Petitioner(s) No. 1
NOTICE UNSERVED(8) for the Respondent(s) No. 1
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CORAM:HONOURABLE MR. JUSTICE ASHUTOSH J. SHASTRI
Date : 30/07/2021
ORAL ORDER
In view of notice not received back, list the matter on 27.08.2021.
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