Delhi High Court - Orders
Nashik Zilla Cable Operators ... vs The State Of Maharashtra & Ors on 12 February, 2019
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7194/2016
NASHIK ZILLA CABLE OPERATORS
ASSOCIATION & ANR ..... Petitioners
Through Ms Pankhuri, Mr Tushar Singh,
Advocates.
versus
THE STATE OF MAHARASHTRA & ORS ..... Respondents
Through
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 12.02.2019
1. The learned counsel appearing for the petitioner requests for an adjournment.
2. None appears for the respondent.
3. At the petitioner's request, list on 27.08.2019.
VIBHU BAKHRU, J FEBRUARY 12, 2019 pkv