Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 21 in The Merchant Shipping (Examination of Engine Drivers of Sea-Going Ships) Rules, 1973

21. verification of testimonials.

- Where the length of service can not be verified by the Shipping, Master, the testimonials of service shall be verified by an authority recognised by the Chief Examiner from time to time for the purpose of this rule.