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[Cites 0, Cited by 0] [Section 43(1)] [Section 43] [Entire Act]

State of Tamilnadu - Subsection

Section 43(1)(a) in Tamil Nadu Court-Fees and Suits Valuation Act, 1955

(a)for the delivery by a tenant of the counterpart of a lease- or for acceptance of patta in exchange for a muchilika;