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State of Jammu-Kashmir - Section

Section 54 in The Jammu and Kashmir State Ranbir Penal Code, 1989

54. Commutation of sentence of death.

- In every case in which sentence of death shall have been passed, [the Government] [Substituted by Act III of 1967 for 'Sadar-i-Riyasat'.] may, without the consent of the offender, commute the punishment for any other punishment provided by this Code.