Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 92 in Karnataka Forest Act, 1963 92. Transport, etc., of catechu trees or timber without permit prohibited. - No person shall transport or move any catechu trees or timber unless such trees or timber is accompanied by a permit.
