Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Punjab - Subsection Section 34(ii) in Punjab Colonisation of Government Lands (Punjab) Act, 1912 (ii)in the case of an offence under section 33 (c), recover such sum as he may assess as the value of the trees or tree destroyed;
