Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 304(2)] [Section 304] [Entire Act]

State of Chattisgarh - Subsection

Section 304(2)(b) in High Court of Chhattisgarh Rules, 2005

(b)the names and addresses of the parties to the arbitration agreement;