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[Cites 0, Cited by 0] [Section 24B(1)] [Section 24B] [Entire Act]

State of Odisha - Subsection

Section 24B(1)(c) in The Orissa Agricultural Produce Markets Rules, 1958

(c)Grading, sorting, packing or adding value to the produce in any other way for supplying to the wholesale and retail traders; and