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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Assam - Subsection

Section 28(c) in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Act, 1958

(c)alters, defaces or obliterates any such mark placed on any tree or timber by, or under the authority of a Forest Officer, or