Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 5 in Ad Hoc Rules Relating to The Temporary Post of Statistical, Assistant in Market Committees

5. Qualification.

(a)Age. - No person shall be eligible for appointment to the post by direct recruitment, if he has completed or will complete 28 years of age on the first day of July of the year in which the selection for appointment is made:
Provided that the age limit shall be increased by five years in the case of candidates belonging to the Scheduled Castes and Scheduled Tribes and Backward Classes.
(b)Other Qualification. - No person shall be eligible for appointment to the posts unless he possesses a degree in Statistics, Mathematics or Economics as the main subjects:
Provided that preference shall be given to candidates who possess experience in statistical investigation.