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Gujarat High Court

Skaylark Cmc Private Limited vs Income Tax Officer & on 18 September, 2015

Author: Ks Jhaveri

Bench: Ks Jhaveri, G.B.Shah

                  C/SCA/14907/2015                                           ORDER




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                SPECIAL CIVIL APPLICATION NO. 14907 of 2015

         =========================================
                SKAYLARK CMC PRIVATE LIMITED....Petitioner(s)
                                 Versus
                  INCOME TAX OFFICER & 1....Respondent(s)
         =========================================
         Appearance:
         MR KETAN H SHAH, ADVOCATE for the Petitioner(s) No. 1
         =========================================

                 CORAM: HONOURABLE MR.JUSTICE KS JHAVERI
                        and
                        HONOURABLE MR.JUSTICE G.B.SHAH
                            Date : 18/09/2015

                              ORAL ORDER

(PER : HONOURABLE MR.JUSTICE KS JHAVERI) Notice returnable on 28th September, 2015. Direct Service is permitted.

(K.S.JHAVERI, J.) (G.B.SHAH, J.) mohd Page 1 of 1 HC-NIC Page 1 of 1 Created On Tue Sep 22 02:08:28 IST 2015