Gujarat High Court
Skaylark Cmc Private Limited vs Income Tax Officer & on 18 September, 2015
Author: Ks Jhaveri
Bench: Ks Jhaveri, G.B.Shah
C/SCA/14907/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 14907 of 2015
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SKAYLARK CMC PRIVATE LIMITED....Petitioner(s)
Versus
INCOME TAX OFFICER & 1....Respondent(s)
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Appearance:
MR KETAN H SHAH, ADVOCATE for the Petitioner(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE KS JHAVERI
and
HONOURABLE MR.JUSTICE G.B.SHAH
Date : 18/09/2015
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE KS JHAVERI) Notice returnable on 28th September, 2015. Direct Service is permitted.
(K.S.JHAVERI, J.) (G.B.SHAH, J.) mohd Page 1 of 1 HC-NIC Page 1 of 1 Created On Tue Sep 22 02:08:28 IST 2015