Rajasthan High Court - Jodhpur
Banswara Syntex Limited vs Union Of India & Ors on 10 July, 2009
Author: N P Gupta
Bench: N P Gupta, Govind Mathur
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR
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CIVIL WRIT No. 6368 of 2009
BANSWARA SYNTEX LIMITED
V/S
UNION OF INDIA & ORS.
Mr. SANJEEV JOHARI, for the appellant / petitioner
Date of Order : 10.7.2009
HON'BLE SHRI N P GUPTA,J.
HON'BLE SHRI GOVIND MATHUR,J.
ORDER
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Learned counsel seeks to withdraw the writ petition. The same is, therefore, dismissed as withdrawn.
( GOVIND MATHUR ),J. ( N P GUPTA ),J.
/tarun/