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Rajasthan High Court - Jodhpur

Banswara Syntex Limited vs Union Of India & Ors on 10 July, 2009

Author: N P Gupta

Bench: N P Gupta, Govind Mathur

  IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR
  --------------------------------------------------------


                      CIVIL WRIT No. 6368 of 2009

                         BANSWARA SYNTEX LIMITED
                                V/S
                          UNION OF INDIA & ORS.

    Mr. SANJEEV JOHARI, for the appellant / petitioner

    Date of Order : 10.7.2009

                       HON'BLE SHRI N P GUPTA,J.
                    HON'BLE SHRI GOVIND MATHUR,J.

                               ORDER

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Learned counsel seeks to withdraw the writ petition. The same is, therefore, dismissed as withdrawn.

( GOVIND MATHUR ),J. ( N P GUPTA ),J.

/tarun/