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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(3)(l) in New Town Kolkata Planning Area (Building) Rules, 2014

(l)carrying out such other work as is necessary in the opinion of the sanctioning authority, for reasons to be recorded in writing, to maintain the building in a condition of good repair or to secure it to prevent danger to human life.