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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Kerala - Subsection

Section 8(3)(f) in THE KERALA EMPLOYMENT GUARANTEE WORKERS’ WELFARE FUND ACT, 2021

(f)eight non-official members, who are beneficiaries and having interest in the implementation of Employment Guarantee Scheme, nominated by the Government;