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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2) in The Kisan Vikas Patra Rules, 2014

(2)When any Certificate is transferred as security under sub-rule (1), the Post Master or Bank Officer of the office of the registration shall make the following endorsement on the Certificate, namely:-'Re-transferred to .................................................'.