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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Gujarat - Subsection

Section 25(3) in The Saurashtra University Act, 1965

(3)The Dean shall be the principal executive authority of the Faculty, and shall exercise the following powers and perform the following duties, namely:-
(i)he shall be the chairman of the Faculty and shall preside at its meetings;
(ii)he may attend the meeting of any Board of Studies in the Faculty;
(iii)he shall supervise and coordinate the work of the different Boards of studies under the Faculty;
(iv)he shall plan and organise seminars, refresher courses, and workshops, pertaining to the subjects under the Faculty;
(v)he shall inspect and guide the University Departments, affiliated colleges, recognised institutions and approved institutions in respect of subjects under the Faculty;
(vi)he shall be responsible for the due observance of the Statutes, the Ordinances, and the Regulations relating to the Faculty; and
(vii)he shall recommend to the Syndicate for approval, proposals for the programmes of visiting teachers and for the exchange of teachers.