Income Tax Appellate Tribunal - Amritsar
Shri Balbir Singh S/O Shri Roomi Singh, ... vs Income Tax Officer Ward-1(2), Bathinda on 14 July, 2021
IN THE INCOME TAX APPELLATE TRIBUNAL
AMRITSAR BENCH, AMRITSAR.
BEFORE SH. LALIET KUMAR, JUDICIAL MEMBER
AND DR. M. L. MEENA, ACCOUNTANT MEMBER
I.T.A. No. 57/Asr/2018
Assessment Year: 2010-11
Miss Shivani, D/o Sh. Prabhat Vs. Income Tax Officer,
Singh, Village Nangal Awana, Dasuya
P.O. Dhoula Khera,
Teh. Mukerian, Hoshiarpur
[PAN: CKZPS 9150E]
(Appellant) (Respendent)
Appellant by None
Respondent by Sh. Charan Dass, D.R.
I.T.A. No. 281/Asr/2019
Assessment Year: 2010-11
Sh. Balbir Singh S/o Sh. Roomi Vs. Income Tax Officer
Singh, Natt Road, Talwandi Ward-1(2), Bathinda
Sabo, Distt. Bathinda
[PAN: BTJPS 4694F]
(Appellant) (Respendent)
Appellant by Sh. Tarun Bansal, Adv.
Respondent by Sh. Charan Dass, D.R.
I.T.A Nos. 57/Asr/2018 & 12 Ors. 2
I.T.A. No. 643/Asr/2018
Assessment Year: 2002-03
Sh. Shivji Ram S/o Sh. Des Raj Vs. Income Tax Officer
C/o M/s Des Raj & Sons, Ward-1(4), Mansa
Mansa
[PAN: ADPPR 3002H]
(Appellant) (Respendent)
I.T.A. No. 644/Asr/2018
Assessment Year: 2013-14
Smt. Vipan Lata Vs. Income Tax Officer,
W/o Sh. Bhupinder Kumar, Ward 2(1), Bathinda
Ganpati Enclave, Dabawali
Road, Bathinda
[PAN: ADSPL 5856G]
(Appellant) (Respendent)
I.T.A. No. 459/Asr/2019
Assessment Year: 2010-11
Smt. Sukhminder Kaur Vs. Income Tax Officer,
W/o Late Sh. Baljit Singh Mann Ward 2(1), Bathinda
r/o # E-4, Civil Lines, Bathinda
[PAN: ATYPK 4866F]
(Appellant) (Respendent)
I.T.A Nos. 57/Asr/2018 & 12 Ors. 3
I.T.A. No. 183/Asr/2018
Assessment Year: 2009-10
Smt. Anjali Garg Vs. Income Tax Officer,
w/o Sh. Krishan Kumar Garg Ward II(1), Bathinda
M/s Garg Medical Store
Bhucho Mandi, Bathinda
[PAN: AKTPG 0713B]
(Appellant) (Respendent)
I.T.A. No. 101/Asr/2019
Assessment Year: 2014-15
Shri Bhim Sain s/o Sh. Suresh Vs. Income Tax Officer,
Chand, # 2-A, Bharat Colony, Ward 1(3), Bathinda
Rampura Phul
[PAN: AWGPS 0136F]
(Appellant) (Respendent)
I.T.A. No. 100/Asr/2019
Assessment Year: 2014-15
Sh. Vikas Kumar Vs. Income Tax Officer,
S/o Sh. Pawan Kumar Singla Ward 1(3), Bathinda
Street , Rampura Phul
[PAN: FIPPK 0272Q]
(Appellant) (Respendent)
I.T.A Nos. 57/Asr/2018 & 12 Ors. 4
I.T.A. No. 29/Asr/2019
Assessment Year: 2015-16
The Rampura Co-operative Vs. Income Tax Officer,
Marketing cum Processing Ward 1(3), Bathinda
Society Ltd., Rampura Phul
[PAN: AAAAT 0385J]
(Appellant) (Respendent)
I.T.A. No. 231/Asr/2017
Assessment Year: 2011-12
Sh. Sham Lal Sharma Vs. Income Tax Officer,
S/o Sh. Kesho Ram, Ward 1(3), Bathinda
Village Jalal,
Tehsil, Rampura Phul
[PAN: AAPPL 6435M] (Respendent)
(Appellant)
I.T.A. No. 262/Asr/2015
Assessment Year: 2000-2001
Sh. Sewak Ram Vs. Income Tax Officer,
Prop. M/s Master Engineering Ward 1(3), Bathinda
Works Bibiwala Road,
Bathinda
[PAN: ABGPR 4704H]
(Appellant) (Respendent)
I.T.A Nos. 57/Asr/2018 & 12 Ors. 5
I.T.A. No. 191/Asr/2018
Assessment Year: 2014-2015
M/s Amarnath Aggarwal Vs. Income Tax Officer,
Investments Pvt. Ltd., Ward 1(3), Bathinda
Guru Kashi Marg, Bathinda
[PAN: AABCA 3736B]
(Appellant) (Respendent)
I.T.A. No. 471/Asr/2018
Assessment Year: 2010-2011
Sh. Jagtar Singh Vs. Income Tax Officer,
s/o Sh. Lal Singh Ward 1(5), Mansa
Near Water Works, Bathinda
[PAN: ALHPS 5834L]
(Appellant) (Respendent)
Appellant by None
Respondent by Sh. Charan Dass, D. R.
Date of Hearing 14.07.2021
Date of Pronouncement 14.07.2021
ORDER
Per Bench:
All the appeals filed by the different assessees are directed against the order of Ld. CIT(A).I.T.A Nos. 57/Asr/2018 & 12 Ors. 6
2. At the outset, the ld. AR of the appellant has requested for withdrawal of all these appeals filed by the appellants and stated that the appellants have opted to settle the dispute relating to the tax arrears for the assessment years under consideration under the "Vivad Se Vishwas Scheme, 2020". A certificate to this effect under Section 5(1) of The Direct Tax Vivad Se Vishwas Act, 2020 has also been filed.
3. Learned DR has no objection.
4. In view of the above, we accept the request of the appellants for withdrawal of these appeals.
5. In result, all the appeals filed by the assessees are dismissed as withdrawn.
Order pronounced in the open court on 14/07/2021.
Sd/- Sd/-
(Dr. M. L. Meena) (Laliet Kumar)
Accountant Member Judicial Member
Dated: 14.07.2021
GP/Sr. Ps.
Copy of the order forwarded to:
(1)The Appellant (2) The Respondent (3) The CIT I.T.A Nos. 57/Asr/2018 & 12 Ors. 7 (4) The CIT (Appeals) (5) The DR, I.T.A.T. True Copy By Order