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[Cites 1, Cited by 2]

Income Tax Appellate Tribunal - Amritsar

Shri Balbir Singh S/O Shri Roomi Singh, ... vs Income Tax Officer Ward-1(2), Bathinda on 14 July, 2021

       IN THE INCOME TAX APPELLATE TRIBUNAL
             AMRITSAR BENCH, AMRITSAR.
  BEFORE SH. LALIET KUMAR, JUDICIAL MEMBER
   AND DR. M. L. MEENA, ACCOUNTANT MEMBER


                      I.T.A. No. 57/Asr/2018
                     Assessment Year: 2010-11


Miss Shivani, D/o Sh. Prabhat    Vs. Income Tax Officer,
Singh, Village Nangal Awana,         Dasuya
P.O. Dhoula Khera,
Teh. Mukerian, Hoshiarpur
[PAN: CKZPS 9150E]
(Appellant)                                (Respendent)


     Appellant by           None
     Respondent by          Sh. Charan Dass, D.R.


                   I.T.A. No. 281/Asr/2019
                  Assessment Year: 2010-11


Sh. Balbir Singh S/o Sh. Roomi   Vs. Income Tax Officer
Singh, Natt Road, Talwandi           Ward-1(2), Bathinda
Sabo, Distt. Bathinda
[PAN: BTJPS 4694F]
(Appellant)                                (Respendent)


     Appellant by           Sh. Tarun Bansal, Adv.
     Respondent by          Sh. Charan Dass, D.R.
                              I.T.A Nos. 57/Asr/2018 & 12 Ors.   2


                   I.T.A. No. 643/Asr/2018
                  Assessment Year: 2002-03


Sh. Shivji Ram S/o Sh. Des Raj   Vs. Income Tax Officer
C/o M/s Des Raj & Sons,              Ward-1(4), Mansa
Mansa
[PAN: ADPPR 3002H]
(Appellant)                                (Respendent)


                   I.T.A. No. 644/Asr/2018
                  Assessment Year: 2013-14


Smt. Vipan Lata                  Vs. Income Tax Officer,
W/o Sh. Bhupinder Kumar,             Ward 2(1), Bathinda
Ganpati Enclave, Dabawali
Road, Bathinda
[PAN: ADSPL 5856G]
   (Appellant)                            (Respendent)


                   I.T.A. No. 459/Asr/2019
                  Assessment Year: 2010-11


Smt. Sukhminder Kaur             Vs. Income Tax Officer,
W/o Late Sh. Baljit Singh Mann       Ward 2(1), Bathinda
r/o # E-4, Civil Lines, Bathinda
[PAN: ATYPK 4866F]

   (Appellant)                            (Respendent)
                                 I.T.A Nos. 57/Asr/2018 & 12 Ors.   3


                   I.T.A. No. 183/Asr/2018
                  Assessment Year: 2009-10


Smt. Anjali Garg                   Vs. Income Tax Officer,
w/o Sh. Krishan Kumar Garg             Ward II(1), Bathinda
M/s Garg Medical Store
Bhucho Mandi, Bathinda
[PAN: AKTPG 0713B]
   (Appellant)                              (Respendent)


                   I.T.A. No. 101/Asr/2019
                  Assessment Year: 2014-15


Shri Bhim Sain s/o Sh. Suresh      Vs. Income Tax Officer,
Chand, # 2-A, Bharat Colony,           Ward 1(3), Bathinda
Rampura Phul
[PAN: AWGPS 0136F]
    (Appellant)                             (Respendent)


                   I.T.A. No. 100/Asr/2019
                  Assessment Year: 2014-15


Sh. Vikas Kumar                    Vs. Income Tax Officer,
S/o Sh. Pawan Kumar Singla             Ward 1(3), Bathinda
Street , Rampura Phul
[PAN: FIPPK 0272Q]
    (Appellant)                             (Respendent)
                                I.T.A Nos. 57/Asr/2018 & 12 Ors.   4




                   I.T.A. No. 29/Asr/2019
                  Assessment Year: 2015-16


The Rampura Co-operative          Vs. Income Tax Officer,
Marketing cum Processing              Ward 1(3), Bathinda
Society Ltd., Rampura Phul
[PAN: AAAAT 0385J]
    (Appellant)                            (Respendent)

                   I.T.A. No. 231/Asr/2017
                  Assessment Year: 2011-12


Sh. Sham Lal Sharma               Vs. Income Tax Officer,
S/o Sh. Kesho Ram,                    Ward 1(3), Bathinda
Village Jalal,
Tehsil, Rampura Phul
[PAN: AAPPL 6435M]                         (Respendent)
    (Appellant)


                   I.T.A. No. 262/Asr/2015
                  Assessment Year: 2000-2001


Sh. Sewak Ram                     Vs. Income Tax Officer,
Prop. M/s Master Engineering          Ward 1(3), Bathinda
Works Bibiwala Road,
Bathinda
[PAN: ABGPR 4704H]
    (Appellant)                            (Respendent)
                                          I.T.A Nos. 57/Asr/2018 & 12 Ors.         5


                              I.T.A. No. 191/Asr/2018
                             Assessment Year: 2014-2015


         M/s Amarnath Aggarwal               Vs. Income Tax Officer,
         Investments Pvt. Ltd.,                  Ward 1(3), Bathinda
         Guru Kashi Marg, Bathinda
         [PAN: AABCA 3736B]
            (Appellant)                                 (Respendent)


                               I.T.A. No. 471/Asr/2018
                             Assessment Year: 2010-2011


         Sh. Jagtar Singh                    Vs. Income Tax Officer,
         s/o Sh. Lal Singh                       Ward 1(5), Mansa
         Near Water Works, Bathinda
         [PAN: ALHPS 5834L]
            (Appellant)                                 (Respendent)


                 Appellant by           None
                 Respondent by          Sh. Charan Dass, D. R.

                 Date of Hearing             14.07.2021
                 Date of Pronouncement       14.07.2021


                                     ORDER

Per Bench:

All the appeals filed by the different assessees are directed against the order of Ld. CIT(A).
I.T.A Nos. 57/Asr/2018 & 12 Ors. 6

2. At the outset, the ld. AR of the appellant has requested for withdrawal of all these appeals filed by the appellants and stated that the appellants have opted to settle the dispute relating to the tax arrears for the assessment years under consideration under the "Vivad Se Vishwas Scheme, 2020". A certificate to this effect under Section 5(1) of The Direct Tax Vivad Se Vishwas Act, 2020 has also been filed.

3. Learned DR has no objection.

4. In view of the above, we accept the request of the appellants for withdrawal of these appeals.

5. In result, all the appeals filed by the assessees are dismissed as withdrawn.

Order pronounced in the open court on 14/07/2021.

                     Sd/-                                      Sd/-
              (Dr. M. L. Meena)                          (Laliet Kumar)
              Accountant Member                          Judicial Member


Dated: 14.07.2021
GP/Sr. Ps.

Copy of the order forwarded to:

(1)The Appellant (2) The Respondent (3) The CIT I.T.A Nos. 57/Asr/2018 & 12 Ors. 7 (4) The CIT (Appeals) (5) The DR, I.T.A.T. True Copy By Order