Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 94] [Entire Act] State of Tamilnadu - Subsection Section 94(2) in Tamil Nadu Panchayats (Elections) Rules, 1995 (2)In the case of an election to fill an ordinary vacancy, such meeting shall be convened on the date notified.
