Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 102(2)] [Section 102] [Entire Act] Daman and Diu - Subsection Section 102(2)(p) in Daman and Diu Value Added Tax Regulation, 2005 (p)the amount of security and manner in which an applicant may furnish such security as referred to in clause (a) of subsection (3) of section 19;