Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87] [Entire Act] State of Uttarakhand - Subsection Section 87(3) in The Uttarakhand Police Act, 2007 (3)The Director General of Police may frame regulations, with the approval of the State Government, in respect of matters, specified in this Act .
