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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(1)(d) in Bihar Deed Writers Licensing Rules, 1996

(d)is otherwise fit to be given a licence may grant a document writers licence in Form 'C' or apprentice licence in Form 'D' as the case may be.