Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Telangana - Subsection Section 25(2) in Telangana Education Act, 1982 (2)It shall be the duty of the manager to maintain such records and accounts of the institution and in such manner as may be prescribed.
