Section 11(1) in Sardar Patel University of Police, Security and Criminal Justice, Jodhpur Act, 2012
(1)The Vice-Chancellor shall be a whole time paid officer of the University and shall be appointed by the Chancellor in consultation with the State Government, upon recommendation of a Selection Committee consisting of -(a)one person nominated by the Board not connected with the University;(b)the Director Sardar Vallabh Bhai Patel National Police Academy, Hyderabad;(c)one person nominated by the Chairman, University Grants Commission;(d)one person nominated by the Chancellor; and(e)one person nominated by the State Government, and the Chancellor shall appoint one of these persons to be the Chairman of the Committee.
