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[Cites 0, Cited by 0] [Section 340(2)] [Section 340] [Entire Act]

State of Maharashtra - Subsection

Section 340(2)(xii) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(xii)the removal of any difficulty which may arise on account of any change referred to in clauses (a) to (e).