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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

Bengal Presidency - Subsection

Section 28(2)(j) in The Bengal Vagrancy Act, 1943

(j)the management and discipline referred to in sub-section (1) of section 15 to which vagrants detained in receiving centres and vagrants' homes shall be subject;