Section 24 in Sri Konda Laxman Telangana State Horticultural University Act, 2007
24. Officers of the university.
- The following shall be the Officers of the University, namely:-(i)The Chancellor;(ii)The Vice-Chancellor;(iii)The Deans of faculties including Post-Graduate Studies;(iv)The Directors;(v)The Dean of Students Affairs;(vi)The Registrar;(vii)The Comptroller;(viii)The Controller of Examinations;(ix)The Estate Officer;(x)The University Librarian;(xi)Such other persons in the service of the University as may be declared by the statutes to be the officers of the University.
