Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22E] [Entire Act] State of Uttar Pradesh - Subsection Section 22E(4) in The U.P. Pravidhik Shiksha Adhiniyam, 1962 (4)The Director shall prepare for each region a panel of persons to act as nominated members in the Selection Committee referred to in sub-section (3).
