Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 88 in The Punjab Town Improvement Trust Rules, 1939 88. Vouchers and challans shall be numbered serially for each month and shall be filed in the Trust Officer in guard files separate from the misls.Provision for forms
