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[Cites 0, Cited by 0] [Section 2(37)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(37)(ii) in Maharashtra Land Revenue Code, 1966

(ii)in the districts of Nagpur, Wardha, Chanda and Bhandara any portion of land entered in the land records under any indicative number known as the khasra number;