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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(v) in Andhra Pradesh Common Entrance Test for entry into Engineering, Pharmacy, Agriculture, Medical, Dental and Pharm. D Course Rules, 2011

(v)"Chairperson" means the Vice-Chancellor of any University in the state nominated as chairperson of the Common Entrance Test committee by the competent authority for conducting and discharging the functions as specified relating to Engineering (including Technology), Agriculture (including Veterinary) and Medical (all systems of Medicine including Dental) Common Entrance Test ( EAMCET) held by the State.