Madhya Pradesh High Court
Rajaram Choudhary vs The State Of M.P. on 31 March, 2022
Author: Virender Singh
Bench: Virender Singh
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 8068 of 2022 (RAJARAM CHOUDHARY Vs THE STATE OF M.P.) Dated : 31-03-2022 Shri Dheeraj Tiwari, counsel for the petitioner.
Shri N.S.Solanki, Panel Lawyer for the State. As prayed by the counsel for the petitioner, list after four weeks alongwith connected case.
(VIRENDER SINGH) JUDGE anand Signature Not Verified SAN Digitally signed by ANAND KRISHNA SEN Date: 2022.04.28 15:17:23 IST