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Delhi High Court - Orders

Central Bureau Of Investigation (Cbi) vs Narayan Diwakar & Ors on 17 August, 2022

Author: Talwant Singh

Bench: Talwant Singh

                      $~35
                      *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                      +      CRL.L.P. 370/2016
                             CENTRAL BUREAU OF INVESTIGATION (CBI) ..... Petitioner
                                                Through:       Mr. Ripu Daman Bhardwaj, SPP with
                                                               Mr. Kushagra Kumar, Advocate.

                                                versus

                             NARAYAN DIWAKAR & ORS                                ..... Respondents
                                                Through:       Mr. Sanjay Diwakar, Advocates for R-
                                                               1 and 5.

                             CORAM:
                             HON'BLE MR. JUSTICE TALWANT SINGH
                                                ORDER

% 17.08.2022 CRL.M.A. 11103/2016

1. Last opportunity is granted to the respondents to complete the pleadings regarding condonation of delay application.

2. List this application for hearing on 07.12.2022.

TALWANT SINGH, J AUGUST 17, 2022 pa Click here to check corrigendum, if any Signature Not Verified Signed By:HARIOM Signing Date:26.08.2022 18:10:52