Delhi High Court - Orders
Central Bureau Of Investigation (Cbi) vs Narayan Diwakar & Ors on 17 August, 2022
Author: Talwant Singh
Bench: Talwant Singh
$~35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.L.P. 370/2016
CENTRAL BUREAU OF INVESTIGATION (CBI) ..... Petitioner
Through: Mr. Ripu Daman Bhardwaj, SPP with
Mr. Kushagra Kumar, Advocate.
versus
NARAYAN DIWAKAR & ORS ..... Respondents
Through: Mr. Sanjay Diwakar, Advocates for R-
1 and 5.
CORAM:
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 17.08.2022 CRL.M.A. 11103/2016
1. Last opportunity is granted to the respondents to complete the pleadings regarding condonation of delay application.
2. List this application for hearing on 07.12.2022.
TALWANT SINGH, J AUGUST 17, 2022 pa Click here to check corrigendum, if any Signature Not Verified Signed By:HARIOM Signing Date:26.08.2022 18:10:52