Central Information Commission
Mrram Janam Pal vs Ministry Of Railways on 5 November, 2015
CENTRAL INFORMATION COMMISSION
2nd Floor, 'B' Wing, August Kranti Bhawan,
Bhikaji Cama Place, New Delhi -110067
Tel : +91-11-26717355
Appeal No.CIC/VS/A/2014/001534
Appellant: Shri Ram Janam Pal,
Village Barahuli, P.O. Janso Ki Marayi,
Chandauli, U.P.232 120.
Respondent: Central Public Information Officer,
O/o Divisional Railway Manager,
Divisional Office, DRM Building,
East Central Railway,
Mugalsarai, Chandauli232 101.
Date of Hearing: 05.11.2015
Date of Decision: 05.11.2015
ORDER
RTI application:
1. The appellant filed an RTI application on 28.10.2013 seeking information pertaining to certain absentee statement and details of a certain privilege pass.
2. The CPIO responded on 28.11.2013. The appellant filed his first appeal on 06.01.2014 with the first appellate authority (FAA). The FAA response is not on record. The appellant filed a second appeal on 06.05.2014 with the Commission.
Hearing:
3. Due to technical problem in video conferencing, both the appellant and the respondent did not participate in the hearing.
4. From the material available on record, it is evident that the appellant was seeking certain absentee statement against the days mentioned in the RTI application of 28.10.2013 and details of privilege pass taken by a certain person during the year 2008 and 2009 in the given format.
5. The CPIO responded to the appellant on 28.10.2013. The print of the response of the CPIO was not legible.
Decision:
6. The respondent is directed to provide to the appellant, within 30 days of this order, the available information in context of the RTI application.
The appeal is disposed of. Copy of decision be given free of cost to the parties.
(Vijai Sharma) Chief Information Commissioner Authenticated true copy (Dhirendra Kumar) Deputy Secretary and Deputy Registrar