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[Cites 0, Cited by 3] [Section 46] [Entire Act]

State of Andhra Pradesh - Subsection

Section 46(9) in Andhra Pradesh Municipalities Act, 1965

(9)Such debate shall automatically terminate on the expiration of two hours from the time appointed for the commencement of the meeting if it is not concluded earlier. On the conclusion of the debate or on the expiration of the said period of two hours, whichever is earlier, the motion shall be put to vote.