Delhi High Court - Orders
Govt Of Nct Of Delhi & Ors vs Nihal Singh & Ors on 15 February, 2023
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 186/2021, CM APPL. 535/2021
GOVT OF NCT OF DELHI & ORS. ..... Petitioners
Through: Mrs. Avnish Ahlawat, Standing
Counsel, GNCTD (Services) with Ms.
Tania Ahlawat, Mr. Nitesh Kumar
Singh, Ms. Palak Rohmetra, Ms.
Laavanya Kaushik and Ms. Aliza
Alam, Advocates.
versus
NIHAL SINGH & ORS. ..... Respondents
Through: Dr. Manish Aggarwal, Ms. Namrata
Sharma and Mr. Ritesh Srivastava,
Advocates.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 15.02.2023
1. Mr. N.K. Singh, Advocate states that the petition and the rejoinder be considered as written submissions on behalf of petitioners.
2. We find that the written submissions on behalf of respondents are already on record.
3. Accordingly, adjourned to May 08, 2023.
V. KAMESWAR RAO, J MINI PUSHKARNA, J FEBRUARY 15, 2023/akc Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:21.02.2023 11:35:44