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Delhi High Court - Orders

Govt Of Nct Of Delhi & Ors vs Nihal Singh & Ors on 15 February, 2023

Author: V. Kameswar Rao

Bench: V. Kameswar Rao

                              $~19
                              *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +    W.P.(C) 186/2021, CM APPL. 535/2021
                                   GOVT OF NCT OF DELHI & ORS.                 ..... Petitioners
                                                    Through: Mrs. Avnish Ahlawat, Standing
                                                              Counsel, GNCTD (Services) with Ms.
                                                              Tania Ahlawat, Mr. Nitesh Kumar
                                                              Singh, Ms. Palak Rohmetra, Ms.
                                                              Laavanya Kaushik and Ms. Aliza
                                                              Alam, Advocates.
                                                    versus
                                   NIHAL SINGH & ORS.                          ..... Respondents
                                                    Through: Dr. Manish Aggarwal, Ms. Namrata
                                                              Sharma and Mr. Ritesh Srivastava,
                                                              Advocates.

                                    CORAM:
                                    HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                    HON'BLE MS. JUSTICE MINI PUSHKARNA
                                                 ORDER

% 15.02.2023

1. Mr. N.K. Singh, Advocate states that the petition and the rejoinder be considered as written submissions on behalf of petitioners.

2. We find that the written submissions on behalf of respondents are already on record.

3. Accordingly, adjourned to May 08, 2023.

V. KAMESWAR RAO, J MINI PUSHKARNA, J FEBRUARY 15, 2023/akc Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:21.02.2023 11:35:44