Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act] State of Haryana - Subsection Section 14(2)(a) in Haryana Murrah Buffalo and Other Milch Animal Breed Rules, 2002 (a)the procedure in accordance with which the meetings of the Board shall be convened under rule 7(2);