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Itc Limited vs The Controller Of Patents And Designs on 14 September, 2018

Bench: Ranjan Gogoi, Navin Sinha, K.M. Joseph

     ITEM NO.49                                 COURT NO.2                     SECTION XVI

                                    S U P R E M E C O U R T O F         I N D I A
                                            RECORD OF PROCEEDINGS

                          Petition for Special Leave to Appeal (C)        No.20151/2017

     (Arising out of impugned final judgment and order dated                                06-03-2017
     in AID No.10/2016 passed by the High Court at Calcutta)


     ITC LIMITED                                                                      Petitioner(s)

                                                       VERSUS

     CONTROLLER OF PATENTS AND DESIGNS & ORS.                                         Respondent(s)


     Date : 14-09-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE RANJAN GOGOI
                             HON'BLE MR. JUSTICE NAVIN SINHA
                             HON'BLE MR. JUSTICE K.M. JOSEPH


     For Petitioner(s)                     Ms. Archana Sahadeva, AOR

                                           Mr. Gaurav Sharma, AOR
                                           Mr. Sudeep Chatterjee, AOR
                                           Ms. Drishti Chatterjee, Adv.

     For Respondent(s)                     Ms. V. Mohini, Adv.
                                           Mr. Dhruv Grover, Adv.

                                           Mr. Satya Mitra Garg, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List the matter for final disposal on a non-

miscellaneous day.

(POOJA ARORA) (ASHA SONI) COURT MASTER ASSISTANT REGISTRAR