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Calcutta High Court (Appellete Side)

Bp Smt. Arpita Guin vs Haradhan Pal And Others on 8 September, 2016

Author: Samapti Chatterjee

Bench: Samapti Chatterjee

1 CPAN 1168 of 2016 In W.P. 10552(W) of 2016 8 .9. 2016 BP Smt. Arpita Guin Versus Haradhan Pal and others Mr. Samil ul Bari, ..for the petitioner.

Mr. Saugata Bhattacharya, Mr. Sunit Kumar Roy, ..for the alleged contemnors.

Let the matter go out of list as it is submitted by Mr. Saugata Bhattacharya, learned advocate for the alleged contemnors that the contemnors have preferred appeal against the order which is pending for final adjudication for the time being.

Liberty to mention after disposal of the appeal.

(Samapti Chatterjee, J. )